Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Rajasthan - Subsection Section 59(2) in The Rajasthan Law And Judicial Department Manual, 1952 (2)Case diaries are confidential documents and Public Prosecutors share the responsibility of the court that the contents are not divulged save in accordance with law.
