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[Cites 0, Cited by 4] [Section 217(1)] [Section 217] [Entire Act]

Union of India - Subsection

Section 217(1)(e) in The Companies Act, 1956

(e)[ the conservation of energy, technology absorption, foreign exchange earnings and outgo, in such manner as may be prescribed.] [ Added by Act 31 of 1988, Section 30 (w.e.f. 1.4.1989).]