Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 275] [Entire Act] State of Haryana - Subsection Section 275(2) in Punjab Jail Manual (2)A record shall be kept showing the position of each warder on the Board on the first of each quarter so that if the slips by accident or otherwise get dislodged, it may be possible to replace them.