Supreme Court - Daily Orders
M/S. Rpp Ltd. vs Transmission Corporation Of Andhra ... on 25 August, 2020
Bench: Arun Mishra, M.R. Shah, B.R. Gavai
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NOs. 1559-1561 OF 2020
IN
CIVIL APPEAL Nos. 7029/2008, 7045/2008 AND 7046/2008
M/S. RPP LTD. & ORS. Petitioner(s)
VERSUS
TRANSMISSION CORPORATION OF
ANDHRA PRADESH LTD. & ORS. Respondent(s)
WITH
REVIEW PETITION (C) NO. 1552-1554 OF 2020
IN
CIVIL APPEAL NOs. 7036/2008, 7049/2008 AND 7050/2008
WITH
REVIEW PETITION (C) NOs. 1555-1557 OF 2020
IN
CIVIL APPEAL Nos. 7038/2008, 7047/2008 AND 7048/2008
WITH
REVIEW PETITION (C) NOs. 1547-1551 OF 2020
IN
CIVIL APPEAL Nos. 7040/2008, 7041/2008, 7055/2008,
7057/2008 AND 7056/2008
O R D E R
Application(s) for listing of the Review Signature Not Verified Petition(s) in open court is/are rejected.
Digitally signed by Jayant Kumar Arora Date: 2020.09.01 13:12:56 ISTReason: We have perused the Review Petitions and record of the appeals and are convinced that the order, of which review has been sought, does not suffer from 2 any error apparent warranting its reconsideration.
The Review Petitions are, accordingly, dismissed.
.......................J. [ ARUN MISHRA ] .......................J. [ M. R. SHAH ] .......................J. [ B. R. GAVAI ] New Delhi;
AUGUST 25, 2020.
3ITEM NO.1004 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NOs. 1559-1561 OF 2020 IN CIVIL APPEAL Nos. 7029/2008, 7045/2008 AND 7046/2008 M/S. RPP LTD. & ORS. Petitioner(s) VERSUS TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. & ORS. Respondent(s) (IA No.2104/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.2109/2020-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) (IA No. 2109/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) (IA No. 2104/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) WITH R.P.(C) No. 1552-1554/2020 in CIVIL APPEAL NOs. 7036/2008, 7049/2008 AND 7050/2008 (IA No.1204/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.1205/2020-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) (IA No. 1205/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) (IA No. 1204/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) R.P.(C) No. 1555-1557/2020 in CIVIL APPEAL Nos. 7038/2008, 7047/2008 AND 7048/2008 (XVII) (IA No.2135/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.2137/2020-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) (IA No. 2137/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) (IA No. 2135/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) R.P.(C) No. 1547-1551/2020 in CIVIL APPEAL Nos. 7040/2008, 7041/2008, 7055/2008, 7057/2008 AND 7056/2008 (XVII) (FOR ADMISSION and IA No.2192/2020-ORAL HEARING IA No. 2192/2020 - ORAL HEARING) 4 Date : 25-08-2020 These matters were circulated today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE B.R. GAVAI By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)