Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(v) in Himalayan Garhwal University Act, 2016 (v)"Jan Kalyan Educational Trust", Branch Office Dehradun means a trust registered under the Indian Trusts Act, 1882, having registered office at 13, Naveen park, Sahibabad, Ghaziabad;
