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Delhi High Court - Orders

Aditya Singh (Minor) vs Consortium Of National Law ... on 7 April, 2025

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~27 to 39 and 48 to 50
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           LPA 1250/2024, CM APPLs. 76373/2024 & 76374/2024
                                                ADITYA SINGH (MINOR)                          .....Appellant
                                                                Through:

                                                                                      versus

                                                CONSORTIUM OF NATIONAL LAW UNIVERSITIES
                                                                                        .....Respondent
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.
                                    28
                                    +           LPA 1251/2024, CM APPL. 76410/2024 & CM APPL. 76411/2024

                                                CONSORTIUM OF NATIONAL LAW UNIVERSITIES...Appellant
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.

                                                                                      versus

                                                ADITYA SINGH (MINOR) THROUGH HIS FATHER...Respondent
                                                              Through:
                                                                       Mr.Dhanesh Relan with Mr.Arjeet
                                                                       Gaur, Advs
                                    29
                                    +           W.P.(C) 2363/2025
                                                HARSHITA AND ORS                                                                 .....Petitioners
                                                             Through:                                          Ms.T.Archana, Mr.Archit Mishra and
                                                                                                               Mr.Digvijay, Advs.

                                                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:12:38
                                                 CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
                                                                                        .....Respondents
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.
                                    30
                                    +           W.P.(C) 2364/2025
                                                ANAM KHAN                                                                      .....Petitioner
                                                                                      Through:                 Mr. Siddharth R. Gupta and Mr.
                                                                                                               Mrigank Prabhakar, AoR and
                                                                                                               Mr.Aman Agarwal, Mr. Aman
                                                                                                               Agarwal, Mr. Shrvan Kr. Lahoti,
                                                                                                               Advs.

                                                                                      versus

                                                CONSORTIUM OF NATIONAL LAW UNIVERSITIES
                                                                                        .....Respondent
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.
                                    31
                                    +           W.P.(C) 2365/2025
                                                MASTER TIAMBAK EASHWAR THROUGH HIS NATURAL
                                                GUARDIAN VASUDHA THIAGARAJAN       .....Petitioner
                                                            Through:

                                                                                      versus

                                                THE CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND
                                                ORS                                   .....Respondents
                                                             Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                      Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                      Thakur, Mr.Wamic Wasim, Advs for
                                                                      Consortium of NLU.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:12:38
                                     32
                                    +           W.P.(C) 2366/2025
                                                PRABHAS KUMAR (MINOR) THROUGH HIS NATURAL
                                                GUARDIAN MR. PRAKHAR KUMAR            .....Petitioner
                                                             Through: Mr.Yash Dadriwal and Mr.Amol
                                                                      Jagtap, Advs.

                                                                                      versus

                                                CONSORTIUM OF NATIONAL LAW UNIVERSITIES
                                                                                        .....Respondent
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.
                                    33
                                    +           W.P.(C) 2367/2025
                                                ASLESHA AJITSARIA( MINOR) REPRESENTED BY HER
                                                FATHER VINAY AJITSARIA              .....Petitioner
                                                             Through:

                                                                                      versus

                                                CONSORTIUM OF NLUS AND ORS           .....Respondents
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.
                                                                     Mr.Nishant Gautam, CGSC with
                                                                     Mr.Vardhman Kaushik, Mr.Prithviraj
                                                                     Dey and Mr.Vipul Verma, Advs. for
                                                                     R-3.

                                    34
                                    +           W.P.(C) 2516/2025
                                                HARDIK GARG                                                                       .....Petitioner
                                                                                      Through:                 Mr.Ajay     Vohra,      Sr.Adv     with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:12:39
                                                                                                                Mr.Aniket Agrawal and Mr.Ram
                                                                                                               Karshna Rao, Advs.

                                                                                      versus

                                                CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
                                                                                           .....Respondents
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.
                                                                     Mr.Vardhan        Kaushik         with
                                                                     Mr.Prithviraj, Advs for R-3.
                                    35
                                    +           W.P.(C) 2517/2025
                                                HARSHIT GARG                                                                      .....Petitioner
                                                                                      Through:                 Mr.Ajay   Vohra,       Sr.Adv      with
                                                                                                               Mr.Aniket Agrawal and Mr.Ram
                                                                                                               Karshna Rao, Advs.

                                                                                      versus

                                                CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
                                                                                        .....Respondents
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.
                                    36
                                    +           W.P.(C) 2558/2025
                                                NITIKA                                                                            .....Petitioner
                                                                                      Through:                 Ms. Kaadambari Singh, Sr. Adv. with
                                                                                                               Mr.Navin Kumar Thakur with
                                                                                                               Mr.Sahil Jawed, Advs.

                                                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:12:39
                                                 CONSORTIUM OF NATIONAL LAW UNIVERSITIES
                                                                                        .....Respondent
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.

                                    37
                                    +           W.P.(C) 2559/2025
                                                A VAISHNAVI (MINOR) THROUGH HER FATHER SHRI T.
                                                ARUN                                    .....Petitioner
                                                              Through: Mr.Uddyam Mukherjee, Mr.Rohit
                                                                       Sinha, Mr.Swapnil Pattanayak and
                                                                       Mr.Agnibha Chatterjee, Advs.

                                                                                      versus

                                                CONSORTIUM OF NATIONAL UNIVERSITIES THROUGH ITS
                                                PRESIDENT                            .....Respondent
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.
                                    38
                                    +           W.P.(C) 2560/2025
                                                AYUSH AGRAWAL                                                                    .....Petitioner
                                                           Through:                                            Mr. Siddharth R. Gupta and Mr.
                                                                                                               Mrigank Prabhakar, AoR and Mr.
                                                                                                               Aman Agarwal, Mr. Aman Agarwal,
                                                                                                               Mr. Shrvan Kr. Lahoti, Advs.

                                                                                      versus

                                                CONSOTIUM OF NATIONAL LAW UNIVERSITIES
                                                                                         .....Respondent
                                                             Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                      Mr.Arun Sri Kumar, Mr.Shubhansh




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:12:39
                                                                                                                Thakur, Mr.Wamic Wasim, Advs for
                                                                                                               Consortium of NLU.
                                    39
                                    +           W.P.(C) 2591/2025
                                                KUBER SWAMI                                                                      .....Petitioner
                                                                                      Through:

                                                                                      versus

                                                THE CONSORTIUM OF NATIONAL LAW UNIVERSITIES
                                                                                         .....Respondent
                                                             Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                      Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                      Thakur, Mr.Wamic Wasim, Advs for
                                                                      Consortium of NLU.
                                    48
                                    +           W.P.(C) 3369/2025
                                                AYANNA YADAV (MINOR) AND ANR                                                   .....Petitioners
                                                           Through:

                                                                                      versus

                                                UNION OF INDIA AND ORS                 .....Respondents
                                                              Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                       Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                       Thakur, Mr.Wamic Wasim, Advs for
                                                                       Consortium of NLU.
                                    49
                                    +           W.P.(C) 4157/2025
                                                SHIVRAJ SHARMA                                                                 .....Petitioner
                                                             Through:

                                                                                      versus

                                                CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
                                                                                       .....Respondents
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:12:39
                                                                                                                Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                                                               Thakur, Mr.Wamic Wasim, Advs for
                                                                                                               Consortium of NLU.
                                    50
                                    +           W.P.(C) 4375/2025
                                                YAJAT SEN                                                                         .....Petitioner
                                                                                      Through:

                                                                                      versus

                                                CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
                                                                                        .....Respondents
                                                            Through: Mr.Rajshekhar Rao, Sr.Adv. with
                                                                     Mr.Arun Sri Kumar, Mr.Shubhansh
                                                                     Thakur, Mr.Wamic Wasim, Advs for
                                                                     Consortium of NLU.

                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                      ORDER

% 07.04.2025 List for further hearing on 08.04.2025.

DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J APRIL 7, 2025/j This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/04/2025 at 01:12:39