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State of Goa - Section

Section 7 in The Goa Cess on Fluid Milk (Control) Act, 2000

7.

/34/2000/LA. - An Act to provide for levy and collection of cess on fluid milk and augment the dairy production and to make the State of Goa self reliant as far as milk production is concerned and to regulate the use of facilities and infrastructure, etc. provided in the State of Goa and for matters connected therewith.Be it enacted by the Legislative Assembly of Goa in the Fifty-first Year of the Republic of India as follows:-