Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh on 14 February, 2018
THE HIGH COURT OF MADHYA PRADESH Case No.________________of __________ Gwalior, 14/02/2018 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 1 to 3, 13, 14, 16, 19 to Next Week 25, 27, 28, 30 to 32, 34, 36 to 44 and 84 5 to 8, 45 to 65, 85, 86 After two weeks 66 to 82 After four weeks Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) Judge pd Digitally signed by PAWAN DHARKAR Date: 2018.02.15 11:26:45 -08'00'