Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 38(1)] [Section 38] [Entire Act] Union of India - Subsection Section 38(1)(b) in The Food Safety And Standards Act, 2006 (b)seize any article of food which appears to the Food Safety Officer to be in contravention of this Act or the regulations made thereunder; and