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State of Bihar - Section

Section 41 in The Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963

41. Thana-wise index of applications for compensation in Form LCN (23).

- The Collector in charge of the register in Form LCN (22) shall also maintain a thana-wise (police-station) index of the names of land-holders to whom compensation is payable in Form LCN (23) which shall be used by him as a crosscheck against any double payment when any sanctioning authority sends any records to him for report regarding any particular claim to the payment of compensation.