Karnataka High Court
M/S Suvarna Silk House vs M/S Kone Elevators Pvt Ltd on 28 August, 2008
Author: N.Ananda
Bench: N.Ananda
IN THE HIGH COURT' OF KARNATAKA AT .,
DATED THIS THE 23% DAY 01? wens!' " M
BEFDRE
THE HONBLE MR.J1§S'FiCAE_Ni--A.AA{§iA§¥D§§ . "
CIVIL REVIS§ON PE"fi*~i'f':;t3_N M9355'
BETWEEN:
1.
1(3)
Mb)
(By T'
M] s. Suvama Silk j. '
ByitsParmer '_ f '
Sn M,M.Nag-gamj "
Since clcgsi' .V . «V
Sxi~-M.t§:§'S3§¢i£;a;~». ~ V
ski M--.,N.RVa}eéiz, %
M.M.uM_anar, P.
$0.95, 5**?_ Cross, 13"' "Block
.. «;.'$.S'.-I. Area," Vfiajajimagar
" Bajngaipre-360"'€)'10.
Advdgaxesg. -
_ AND":-.
M; Kééné Elevators {India} Limited
* _ V~.L_'H<V>.5'E3e._.A Vanagaram Road, Ayanbalckam
" _ 102
By; its General Manager [P &. A)
' .,S1.~i B.G.J.Redd3r.
Petfliomzm
Murthy 85 G.sh;vapra1:eah,
Reaponaént
(By Smtsfihanu Ravindra as G.Hcma}atha,Advocatcs)
2. The joint memo is taken on record.
3. The petitioners] plaintiffs have received a sugior
Rs.50,{)00/-- fium respondent/defendant through."
N-3.694693 dated 11.03.2008, drawn on MMf~$.S3';;nxd$ifi~'..:
Chartered Bank, in fun and fin_ al g-muff cla: }mad%
the suit. Thus, suit filed in :().S.l\I':ts,9'i'6i}/2(§.()_3, A'is
between parties.
4. In View of parties,
revision pdifioti VS1.j£".33'§'k3<:VIl'f§i';_'OElI1§}'KiCIfl13iOl1. The suit
filed in 0.sNo.9i69j'2oo1,,_.é§i'th¢" éf xxx Addl. City civil
Judge at Baflgabm gamed out of Court. The
m*a1' Vcoamsihgn. mmnd t5e""coun fee to plaintifis as
-
Sd/-r Judge