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Karnataka High Court

M/S Suvarna Silk House vs M/S Kone Elevators Pvt Ltd on 28 August, 2008

Author: N.Ananda

Bench: N.Ananda

IN THE HIGH COURT' OF KARNATAKA AT .,

DATED THIS THE 23% DAY 01? wens!'  "    M

BEFDRE 

THE HONBLE MR.J1§S'FiCAE_Ni--A.AA{§iA§¥D§§  . " 

CIVIL REVIS§ON PE"fi*~i'f':;t3_N M9355'   

BETWEEN:

1.

1(3)
Mb)

 (By T' 

M] s. Suvama Silk   j. '
ByitsParmer '_ f '
Sn M,M.Nag-gamj  "

Since clcgsi'  .V . «V

Sxi~-M.t§:§'S3§¢i£;a;~». ~ V
ski M--.,N.RVa}eéiz, %  

M.M.uM_anar, P.

$0.95, 5**?_ Cross, 13"' "Block
.. «;.'$.S'.-I. Area," Vfiajajimagar
" Bajngaipre-360"'€)'10.

Advdgaxesg.   -

 _ AND":-.

  M;  Kééné Elevators {India} Limited
* _ V~.L_'H<V>.5'E3e._.A Vanagaram Road, Ayanbalckam
" _  102
  By; its General Manager [P &. A)
'  .,S1.~i B.G.J.Redd3r.

 Petfliomzm

 Murthy 85 G.sh;vapra1:eah,

 Reaponaént

 (By Smtsfihanu Ravindra as G.Hcma}atha,Advocatcs)



2. The joint memo is taken on record.

3. The petitioners] plaintiffs have received a sugior

Rs.50,{)00/-- fium respondent/defendant through." 

N-3.694693 dated 11.03.2008, drawn on MMf~$.S3';;nxd$ifi~'..:

Chartered Bank, in fun and fin_ al   g-muff cla:  }mad% 

the suit. Thus, suit filed in :().S.l\I':ts,9'i'6i}/2(§.()_3, A'is 

between parties.
4. In View of  parties,

revision pdifioti VS1.j£".33'§'k3<:VIl'f§i';_'OElI1§}'KiCIfl13iOl1. The suit
filed in 0.sNo.9i69j'2oo1,,_.é§i'th¢" éf xxx Addl. City civil
Judge at Baflgabm gamed out of Court. The

m*a1'  Vcoamsihgn. mmnd t5e""coun fee to plaintifis as

    -

Sd/-r Judge