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Allahabad High Court

Smt. Bhanumati And 6 Ors. vs I Additional District Judge Faizabad ... on 20 May, 2022





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- WRIT - C No. - 1003649 of 2007
 

 
Petitioner :- Smt. Bhanumati And 6 Ors.
 
Respondent :- I Additional District Judge Faizabad And 9 Ors.
 
Counsel for Petitioner :- Shikhar Anand
 
Counsel for Respondent :- C.S.C.,R.K.Gupta
 

 
Hon'ble Shree Prakash Singh,J.
 

Case called out. None present on behalf of the petitioner.

Learned Standing Counsel for the State is present.

The petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Consign to the record room.

Order Date :- 20.5.2022 Aditya