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Calcutta High Court

Arunava Ghosh vs Speaker on 19 February, 2016

Author: Aniruddha Bose

Bench: Aniruddha Bose

ORDER SHEET
                                   WP 1125 of 2013

                         IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE




                                  ARUNAVA GHOSH

                                        Versus

                  SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS.

   BEFORE:
   The Hon'ble JUSTICE ANIRUDDHA BOSE

Date : 19th February, 2016.

Appearance:

Mr. S. Pal, Sr. Adv.
Mr. P.S. Sengupta, Sr.Adv.
Mr. S. Majumdar, Adv.
Mr. Anindya Lahiri, Adv.
...for the petitioner.
Mr. Kaushik Chandra, Adv.
Mrs. Debjani Roy, Adv.
...for the UOI.
The Court : Heard Mr. Pal, learned Senior Advocate. Hearing of this matter stands adjourned till 22nd February, 2016. On that date, this matter shall be listed at 3.00 P.M. The Registrar, Original Side is directed to communicate the order of this Court passed on 28th January, 2016 upon the learned Advocate General.

(ANIRUDDHA BOSE, J.) sp2.