Calcutta High Court
Arunava Ghosh vs Speaker on 19 February, 2016
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
WP 1125 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ARUNAVA GHOSH
Versus
SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 19th February, 2016.
Appearance:
Mr. S. Pal, Sr. Adv.
Mr. P.S. Sengupta, Sr.Adv.
Mr. S. Majumdar, Adv.
Mr. Anindya Lahiri, Adv.
...for the petitioner.
Mr. Kaushik Chandra, Adv.
Mrs. Debjani Roy, Adv.
...for the UOI.
The Court : Heard Mr. Pal, learned Senior Advocate. Hearing of this matter stands adjourned till 22nd February, 2016. On that date, this matter shall be listed at 3.00 P.M. The Registrar, Original Side is directed to communicate the order of this Court passed on 28th January, 2016 upon the learned Advocate General.
(ANIRUDDHA BOSE, J.) sp2.