Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(1) in U.P. Urban Planning and Development Act, 1973 (1)In this section and in Sections 11, 12, 14 and 16 the word plan means the master plan as well as the zonal development plan for a zone
