Section 2(1)(z) in The Mental Healthcare Act, 2017

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Union of India - Subsection

Section 2(1)(z) in The Mental Healthcare Act, 2017

(z)"regulations" means regulations made under this Act;

(za)"relative" means any person related to the person with mental illness by blood, marriage or adoption;

(zb)"State Authority" means the State Mental Health Authority established under section 45.