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[Cites 0, Cited by 0] [Section 235W(1)] [Section 235W] [Entire Act]

State of Kerala - Subsection

Section 235W(1)(b) in Kerala Panchayat Raj Act, 1994

(b)is being carried on, or has been completed otherwise than in accordance with the plans specifications, or information on which such permission or decision was based; or