Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(3) in University of Horticultural Sciences Act, 2009

(3)The term of the office of the members of the Board other than Ex-officio members shall subject to the pleasure of the Government or the Chancellor as the case may be, for three years and they shall not be eligible for re-nomination to any of the authorities of the University in any category.