Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 304] [Entire Act] State of Chattisgarh - Subsection Section 304(10) in High Court of Chhattisgarh Rules, 2005 (10)Costs for processing requests. - A request under paragraph 3(i) shall be accompanied by court fee stamps or Rs. 1,000/- and under paragraph 3(ii) by Rs. 2,000/-.
