Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 77 in The Navy (Pay And Allowances) Regulations, 1966

77. Officers under arrest, suspension and the like.

- The claims for renewal of outfit allowance in respect of officers who are under arrest, suspension or on trial at the time the allowance becomes due, shall be settled only when the final result of proceedings relating thereto becomes known.