Bombay High Court
Yeshwant Vithal Patil vs Intelligence Officer And Anr on 5 February, 2019
Author: A.M. Badar
Bench: A.M. Badar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 1527 OF 2015
In
CR. APPEAL 1256 OF 2013
Yeshwant Vithal Patil ....Appellant
V/S
The Union Of India And Anr ....Respondent
WITH CR. APPEAL NO. 1256 OF 2013 Yeshwant Vithal Patil ....Appellant V/S Intelligence Officer And Anr ....Respondent WITH CR. APPEAL NO. 696 OF 2013 Chand Moyhammed Shaikh S/o Mohammed ....Appellant Sharif Shaikh V/S K. P. Sable And Anr ....Respondent WITH CR. APPEAL NO. 733 OF 2014 Bhima Valmiki More ....Appellant V/S Narcotics Control Bureau And Anr. ....Respondent WITH CR. APPLICATION IN APPEAL NO. 70 OF 2015 Page 1/3 ::: Uploaded on - 05/02/2019 ::: Downloaded on - 06/02/2019 02:18:43 ::: In CR. APPEAL 733 OF 2014 Bhima Valmiki More ....Appellant V/S Narcotics Control Bureau ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1089 OF 2016 In CR. APPEAL 107 OF 2015 Ashok Saglani @ Vasant S/o Rasiklal ....Appellant V/S K. P. Sable And Anr ....Respondent WITH CR. APPEAL NO. 107 OF 2015 Ashok Saglani @ Vasant S/o Rasiklal ....Appellant V/S The State Of Maharashtra And Anr ....Respondent Mr.Anil G.Lalla and Aanchul Lalla i/b. Lalla And Lalla For Appellant in Apeal 1256/13 and in APPA No.1527/15 Mr.Dilip Mishra for appellant in apeal 696/13 Mr.Abhaykumar Apte for appellant in apeal 733/14 and in APPA No.70/15,and APPA No.1089/16 Yasmin N. Katpitia for Respondent No.1 Mrs.M.R.Tidke, APP for state CORAM : A.M. BADAR, J DATE : 5th February, 2019 Page 2/3 ::: Uploaded on - 05/02/2019 ::: Downloaded on - 06/02/2019 02:18:43 ::: P.C. :
At the request of the parties, stand over to 27/02/2019.
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