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[Cites 0, Cited by 8] [Entire Act]

Union of India - Section

Section 10 in The Merchant Shipping Act, 1958

10. Radio inspectors. -

The Central Government may, by notification in the Official Gazette, appoint as many radio inspectors as it may consider necessary for the purpose of securing that the requirements of this Act and the rules and regulations thereunder relating to radio telegraphy, radio telephony and direction finders are complied with.