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State of Punjab - Section

Section 1 in The Punjab Local Option Act, 1923

1. Short title, extent and commencement.

(1)This Act may be called the Punjab Local Option Act, 1923.
(2)It extends to [Punjab.] [Vide Adaptation of Laws Order, 1950.]
(3)[It shall come into force] [Vide Adaptation of Laws Order, 1950.] on date as the State Government may by notification appoint in this behalf.