Section 11(6)(d) in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

(d)The applicant shall produce evidence to the effect that the proposed Dental College is fully equipped in the following aspects: -

(i)Teaching Anatomy, Physiology and Bio-Chemistry;

(ii)Dental materials and Pre-Clinical equipments;

(iii)Prosthetics Laboratory in a minimum space of 80' x 30';

(iv)Histology Laboratory in a minimum space of 30' x 40';

(v)Physiology Laboratory in a minimum space of 30' x 40';

(vi)Bio-Chemistry Laboratory in a minimum space of 30' x 40'.

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