(2)Where no contractor comes forward to submit tender for any work, the Grama Panchayat may execute the work through negotiations.] [Substituted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.]Provided that any work which is entrusted by negotiation will be treated as a contract for the purpose of these rules and all other formalities required shall be followed.
