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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(2)(c) in The Orissa Medical Registration Act, 1961

(c)all Medical Practitioners registered under the aforesaid Regulation and continuing as such on the date of the repeal shall, for all purposes, be deemed to have been registered under this Act.