Delhi High Court - Orders
Gaon Sabha, Kamalpur Mazra vs Ramphal & Ors on 3 November, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 226/2015, CM APPL. 33170/2018, CM APPL. 34544/2022,
CM APPL. 34643/2022, CM APPL. 34646/2022, CM APPL.
34647/2022, CM APPL. 34709/2022 & CM APPL. 34710/2022
GAON SABHA, KAMALPUR MAZRA ..... Petitioner
Through: Mr. Rishikesh Kumar, ASC for
GNCTD with Ms. Sheenu Priya, Mr.
Aditya Raj, Mr. Muhammad Zaid,
Mr. Sudhir K. Shukla and Mr. Sudhir
Yadav, Advocates
versus
RAMPHAL & ORS. ..... Respondents
Through: Mr. V.P. Rana and Ms. Jyoti
Nambiar, Advocates for the applicant
Mr. K.V.S. Gupta, Advocate for R- 3
to 5
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 03.11.2022 Learned counsel appearing on behalf of respondents prays for and is granted four weeks' further time to file reply/objection.
List on 2nd February, 2023.
CHANDRA DHARI SINGH, J NOVEMBER 3, 2022 Dy/ms Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:04.11.2022 17:41:57