Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tripura - Subsection Section 22(4) in Tripura Police Act, 2007 (4)holds an elected office, including that of Member of parliament or State Legislature or a local body, or is an office-bearer of any political party or any organization directly connected with a political party ; or
