[Cites 0, Cited by 0]
[Section 69]
[Entire Act]
State of Bihar - Subsection
Section 69(8) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015
| Sl. | Staff/Personnel | No. of Posts |
| 1 | Officer-in-Charge (Superintendent) | 1 |
| 2 | Counsellor | 1 |
| 3 | Probation Officer or Case Worker | 1 |
| 4 | House Mother or House Father (one for every 25children) | 2 |
| 5 | Educator (voluntary or part time) | 1 |
| 6 | PT Instructor cum Yoga Trainer (voluntary orpart time) | 1 |
| 7 | Doctor (voluntary or part time) | 1 |
| 8 | Art and Craft-cum- Music Teacher (voluntary orpart time) | 1 |
| 9 | Paramedical staff | 1 |
| 10 | Store-keeper cum Accountant | 1 |
| 11 | Cook | 1 |
| 12 | Helper | 1 |
| 13 | Housekeeping staff | 2 |
| 14 | Security Guards | 3 |
| Total | 18 |