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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(5) in The Insurance Rules, 1939

(5)Debentures of other securities for money issued with the permission of the State Government by any Municipality in a State.[Seesection 27-A(1)(c)]
Full description of the security Date of purchase Date of maturity Rate of interest Face value Book value Market value Remarks