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[Cites 0, Cited by 0] [Section 2(62)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(62)(a) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(a)Residential Buildings : These shall include any building, in which sleeping accommodation is provided for normal residential purposes with or without cooking or dining or both facilities, including one or two or multifamily dwellings, lodging dormitories, apartment houses, flats and hostels.