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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 85(4)(i) in Arunachal Pradesh Goods Tax Act, 2005

(i)the proportion of the turnover or turnover of purchases of a dealer which arises in a tax period, and the time at which an adjustment to tax or tax credit arises;