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State of West Bengal - Section

Section 16 in The West Bengal Sales Tax (Settlement of Dispute) Act, 1999

16. Power to remove difficulties.

- If any difficulty arises in giving effect to any or the provisions of this Act, the State Government may, by order not inconsistent with the provisions of this Act, remove the difficulty:Provided that no such order shall be made after the expiry of two years from the date of coming into force of this Act.