Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 10 in Tamil Nadu Municipal Engineering Service Rules, 1997

10. Pay.

- There shall be paid to the holders of the posts specified in Rules, a monthly pay in the time scale allowed to the posts by Government, time to time with usual allowances, provided that the officers appointed at deputation will draw either the pay drawn by them in their parent department or the pay applicable to the post whichever is advantageous to them.