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[Cites 0, Cited by 0] [Section 68B(3)] [Section 68B] [Entire Act]

Union of India - Subsection

Section 68B(3)(ii) in The Employees' Provident Funds Scheme, 1952

(ii)the member's own share of contributions with interest thereon in the amount standing to his credit in the Fund is not less than one thousand rupees;