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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(b) in Tamil Nadu Entertainments Tax Act, 1939

(b)in other cases, a sum of money not exceeding [one thousand] [Substituted by section 2(7)(b) of the Tamil Nadu Entertainments Tax and Local Authorities Finance (Amendment) Act, 1978 (Tamil Nadu Act 5 of 1978).] rupees.