Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Karnataka - Subsection Section 20(2)(e) in Karnataka Ground Water (Regulation for Protection of Sources of Drinking Water) Act, 1999 (e)the manner of applying for payment of compensation under section 12 and payment of fees for applying for payment of compensation;