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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(ii) in High Court of Delhi Rules for Video Conferencing for Courts 2020

(ii)" Commissioner" means a person appointed as commissioner under the provisions of Code of Civil Procedure , 1908 (CPC ), or the Code of Criminal Procedure , 1973 (CrPC ), or any other law in force .