Section 20(3)(e) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(3)(e) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

(e)The complaint is not frivolous or vexatious in nature.