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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3) in Chhattisgarh State Electricity Regulatory Commission (Compliance Audit) Regulations, 2011

3.2The Commission, may, by order, empanel consultants/auditors/group of officers of the Commission (group) required to assist the Commission in the discharge of these functions on the terms and conditions as deemed fit.