Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239] [Entire Act] State of Assam - Subsection Section 239(1) in The Assam Excise Rules, 2016 (1)Settlement of country spirit shops shall be made by "auction through sealed tender" or by any other method as may be directed by the State Government.
