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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(2)to provide instruction including correspondence and such other courses to such persons as are not members of the University, as it may determine :[Provided that the University shall not provide instructions through correspondence save with the previous sanction of the [State Government;] [Inserted by M P Act No 17 of 1974.]