Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(r) in Kerala Cultural Activists Welfare Fund Act, 2010 (r)"Scheme" means the Kerala Cultural Activists' Welfare Fund Scheme framed under section 3 of this Act,
