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[Cites 0, Cited by 0] [Section 175(5)] [Section 175] [Entire Act]

State of Telangana - Subsection

Section 175(5)(d) in Telangana Panchayat Raj Act, 2018

(d)the District Collector shall reserve ZPTCs for Women as allocated under sub-section (4), out of the reserved and unreserved categories on the basis of draw of lots.