Section 39 in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981
39. Acceptance of highest tenders.
- The Accepting Officer shall, subject to confirmation by the Vice-Chairman, normally accept the highest tender subject to reserve price, if any, specified for any plot by the Authority:PROVIDED that the Accepting Officer may, for reasons to be recorded in writing and submitted to the Vice-Chairman, reject any tender, including the highest tender.
