Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 093 in The Urban Land (Ceiling And Regulation) Act, 1976 093. [22nd March, 1999]An Act to repeal the Urban Land (Ceiling and Regulation) Act, 1976. Be it enacted by Parliament in the Fiftieth Year of the Republic of India as follows:-
