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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(4)(g) in Uttar Pradesh Public Service (Tribunals) Act, 1976

(g)[ the Chairman, Vice-Chairman, Members, officers or other employees of the Tribunal.] [Inserted by section 2 of U.P. Act no 05 of 2000.]