Madhya Pradesh High Court
Nav Dunia A Unit Of Jagran Prakashan Ltd. vs Ramratan Patel on 11 August, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 MP-1731-2021
The High Court Of Madhya Pradesh
MP-01731-2021
((((((((((((((((NAV DUNIA A UNIT OF JAGRAN PRAKASHAN LTD. Vs RAMRATAN PATEL))))))))))))))))
MP/04914/2019, MP/06696/2019, MP/06699/2019, MP/01727/2021,
MP/01729/2021, MP/01731/2021, WP/09076/2021, WP/6698/2019.
2
Jabalpur, Dated : 11-08-2021
Heard through Video Conferencing.
Mr. Uttam Maheshwari, Advocate for the petitioner.
Mr. Ajay Mishra, Senior Advocate with Mr. Gaurav Tiwari, Advocate
for the respondent.
Learned counsel for the respondent submits that in some of the cases reply has already been filed but in other cases reply is yet to be filed.
Learned counsel for the petitioner is directed to supply the copy of petition to the counsel for the respondent so as to enable him to file a reply to the petition.
Four weeks' time is granted to the respondent to file a reply. IR, if any, granted shall remain continue till the next date of hearing. List the matter along with M.P. 1728/2021, M.P. 1733/2021, W.P. 1732/2021, W.P. 1737/2021, W.P. 2333/2021, W.P. 2353/2021, W.P. 2354/2021.
List in the week commencing 20.09.2021.
(SANJAY DWIVEDI) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2021.08.12 13:35:14 IST