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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(b) in U.P. Technical University Act, 2000

(b)to admit any college to privileges of affiliation or to enlarge the privileges of any college already affiliated, or to withdraw of curtail any such privilege and to guide and control the work of such colleges;