Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Union of India - Subsection Section 40(2) in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016 (2)Words and expressions used in these rules and not defined but defined in the Act shall have the meanings respectively assigned to them in the Act.
