Gauhati High Court
Mohamed Mustafa vs The State Of Assam And 2 Ors on 17 January, 2022
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/8
GAHC010038822020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1234/2020
MOHAMED MUSTAFA
S/O- HAJI MD. HANIF, R/O- ISLAMPUR, GUWAHATI- 781007, KAMRUP(M),
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY.-06.
2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI- 37.
3:THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA, ASSAM
Linked Case : Review.Pet./136/2019
THE STATE OF ASSAM AND 2 ORS.
REP. BY ITS COMMISSIONER AND SECRETARY
ENVIRONMENT AND FOREST DEPARTMENT
Page No.# 2/8
DISPUR
GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE)
ASSAM
PANJABARI
GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER
ASSAM STATE ZOO DIVISION
GUWAHATI- 05.
VERSUS
MOHAMMED MUSTAFA
S/O- HAJI MD. HANIF
R/O- ISLAMPUR
GUWAHATI- 781007.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for MOHAMMED MUSTAFA Linked Case : Review.Pet./135/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS M/S OASIS ENTERPRISES A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A. K. ROAD DHIRENPARA Page No.# 3/8 GUWAHATI-22 REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 34 YEARS.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for M/S OASIS ENTERPRISES Linked Case : Review.Pet./139/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS SRI KISHOR SINGH S/O- LATE RAGHU PRASAD SINGH R/O- NOONMATI BISNU RABHA NAGAR GUWAHATI- 781120.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for SRI KISHOR SINGH Linked Case : WP(C)/1235/2020 M/S. OASIS ENTERPRISES A PROPRIETORSHIP FIRM HAVING ITS OFFICE AT A.K. DEB ROAD DHIRENPARA Page No.# 4/8 GUWAHATI-25 REP. BY ITS PROPRIETOR SARFARZ ALI AGED ABOUT 36 YEARS VERSUS THE STATE OF ASSAM AND 2 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM ENVIRONMENT AND FOREST DEPTT. DISPUR GUWAHATI-6 2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE) ASSAM PANZABARI GUWAHATI-37 3:THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI-05
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Advocate for : MR. D DAS SR. ADV Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : Review.Pet./138/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS SRI RANJIT KAUSHIK S/O- LATE DHIREN SABHAPANDIT R/O- H/NO. 10 PINAKI PATH Page No.# 5/8 ZOO ROAD TINIALI GUWAHATI DIST.- KAMRUP(M) ASSAM- 781003.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for SRI RANJIT KAUSHIK Linked Case : Review.Pet./134/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS MD. KASAIM S/O- LATE HAJI KAMRUDDIN R/O- NEAR GMC MARKET PALTAN BAZAR GUWAHATI- 781008.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for MD. KASAIM Linked Case : Review.Pet./140/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY Page No.# 6/8 ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS MD. YASIN S/O- LATE HAJI IMBRAHIM R/O- NOTBOMBA SIJUBARI HATIGAON GUWAHATI- 781038.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for MD. YASIN Linked Case : Review.Pet./137/2019 THE STATE OF ASSAM AND 2 ORS. REP. BY ITS COMMISSIONER AND SECRETARY ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-06.
2: THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (WILDLIFE) ASSAM PANJABARI GUWAHATI-37.
3: THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI- 05.
VERSUS Page No.# 7/8 SANJIV KR. ROY S/O- SRI LAKHINDAR RAY R/O- SENAPATI ROAD SILPUKHRI GUWAHATI- 781003.
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Advocate for : MR. D MOZUMDER Advocate for : MR. H NATH appearing for SANJIV KR. ROY Linked Case : WP(C)/1236/2020 MD. YASIN S/O LATE HAJI IBRAHIM R/O NOTBOMA SIJUBARI HATIGAON GUWAHATI-781038 KAMRUP(M) ASSAM VERSUS THE STATE OF ASSAM AND 2 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM ENVIRONMENT AND FOREST DEPARTMENT DISPUR GUWAHATI-6 2:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILDLIFE) ASSAM PANJABARI GUWAHATI-37 3:THE DIVISIONAL FOREST OFFICER ASSAM STATE ZOO DIVISION GUWAHATI-05
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Advocate for : MR. D DAS SR. ADV Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Page No.# 8/8 BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 17-01-2022 Heard Mr. D. Das, learned Senior counsel assisted by Mr. R. Sarmah, learned counsel for the opposite parties/writ petitioners and Mr. P.N. Goswami, learned Additional Advocate General, Assam for the review petitioners. Also heard Mr. P.P. Dutta, learned counsel for the respondent No. 6.
After some deliberation of the matters, the learned counsels for the parties made prayer to list these matters on some other date.
Prayer is allowed.
List on 08.02.2022.
The interim orders passed earlier in WP(C) Nos. 1234/2020, 1235/2020 & 1236/2020 shall remain in force, till then, i.e., 08.02.2022.
JUDGE Comparing Assistant